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Madhya Pradesh High Court

Ganeshram vs The State Of Madhya Pradesh on 20 June, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 25 Jabalpur, Dated : 20-06-2018 As prayed by the learned counsel for the appellant, list the case after two weeks.

(SUBODH ABHYANKAR) sh JUDGE e ad Vikram Pr a hy Digitally signed by VIKRAM SINGH Date: 2018.06.21 ad 15:36:23 +05'30' M of rt ou C h ig H