Madhya Pradesh High Court
Ganeshram vs The State Of Madhya Pradesh on 20 June, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 25 Jabalpur, Dated : 20-06-2018 As prayed by the learned counsel for the appellant, list the case after two weeks.
(SUBODH ABHYANKAR) sh JUDGE e ad Vikram Pr a hy Digitally signed by VIKRAM SINGH Date: 2018.06.21 ad 15:36:23 +05'30' M of rt ou C h ig H