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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(a) in The Intellectual Property Appellate Board (Patents Procedure) Rules, 2010

(a)in the case of male, a black coat with a black tie or buttoned-up black coat over a white/black pant.