Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(g) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962 (g)"lands" and "buildings" shall have the meanings, respectively, assigned to them in the relevant municipal law;
