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[Cites 0, Cited by 0] [Section 65AA(6)] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(6)(b) in Rajasthan Factories Rules, 1951

(b)The explosion releasing panels, shall, as far as practicable, be situated at the roof of the oven or drier or at those portions of the walls where persons do not remain in connection with operation of the oven or drier.