Bombay High Court
Reliance Globalcom Ltd vs Commissioner Of Cgst And Central Excise ... on 22 June, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
pvr 2wp6796-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6796 OF 2023
Reliance Globalcom Ltd. ...Petitioner
Vs.
Commissioner of CGST and Central Excise Belapur ..Respondent
__________
Mr.Nikhil Rungta with Mr.Devakinandan R. Singh, for the Petitioners.
Mr.Ram Ochani, for Respondent.
__________
CORAM : G. S. KULKARNI &
RAJESH S. PATIL, JJ.
(IN CHAMBER) DATE : JUNE 22, 2023 P.C.:
1. Called out for speaking to the minutes of the order dated 13 June 2023.
2. In paragraph (3) line No.3 the word "jurisdiction" be deleted and be substituted by the word "limitation".
3. Order be corrected accordingly and be made available to the parties.
[RAJESH S. PATIL, J.] [G. S. KULKARNI, J.] Page 1 of 1
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