Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] Union of India - Subsection Section 13(1)(ii) in The Special Economic Zones (Customs Procedures) Regulations, 2003 (ii)the shipping bill shall be assessed by the customs officers in the zone in the manner and procedure as is followed in case of normal exports;