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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(vii) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(vii)collection of minor forest produce as defined in section 130-A of the Tamil Nadu Forest Code collected in the unreserved forest of the Panchayat and other Panchayat properties;