Himachal Pradesh High Court
Chuni Lal Sharma vs . Roshan Chand Thakur & on 25 September, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Chuni Lal Sharma vs. Roshan Chand Thakur & Anr.
.
COPC No. 283 of 2023 25.09.2023 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. Vinod Kumar Gupta, Advocate, for the respondents.
Notice. Mr. Vinod Kumar Gupta, Advocate, accept of notice on behalf of the respondents. Response, if any, be filed within a period of two weeks from today.
rt List on 11.10.2023.
(Ajay Mohan Goel) Judge September 25, 2023 (Vinod) ::: Downloaded on - 25/09/2023 20:35:37 :::CIS