Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(i) in The Tea (Distribution and Export) Control Order, 2005 (i)where such container even though made of plywood conforms to special specifications as to sizes, as notified by the Tea Board or as required by the buyers;
