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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(4)(A) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(A)When the Subscriber has a Family and Wishes to Nominate one Or More Persons.