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[Cites 0, Cited by 0] [Section 69] [Entire Act]

NCT Delhi - Subsection

Section 69(4) in Delhi Motor Vehicles Rules, 1993

(4)Subject to the provisions of the preceding sub-rules goods may be carried in a stage carriage or contact carriage at any time in accordance with the conditions specified in the permit; provided that the obligation of the holder to carry passengers in accordance with the terms of the permit is discharged.