Supreme Court - Daily Orders
M/S Som Products vs Commissioner Of Central Excise on 13 January, 2015
Bench: Madan B. Lokur, C. Nagappan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Review Petition(C) No.2833 of 2014
IN
Civil Appeal No.9815 of 2014
M/s. Som Products Petitioner(s)
VERSUS
Commissioner of Central Excise Respondent(s)
WITH
Review Petition(C) No.2834 of 2014 IN
Civil Appeal No.9816 of 2014
Review Petition(C) No.2835 of 2014 IN
Civil Appeal No.9817 of 2014
Review Petition(C) No.2836 of 2014 IN
Civil Appeal No.9818 of 2014
O R D E R
We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.
.............................J. (MADAN B. LOKUR) .............................J. (C. NAGAPPAN) Signature Not Verified Digitally signed by NEW DELHI Sanjay Kumar Date: 2015.01.14 16:49:46 IST JANUARY 13, 2015 Reason: CHAMBER MATTER SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2833/2014 in C.A. No. 9815/2014 M/S SOM PRODUCTS Petitioner(s) VERSUS COMMISSIONER OF CENTRAL EXCISE Respondent(s) WITH R.P.(C) No. 2834/2014 in C.A. No. 9816/2014 R.P.(C) No. 2835/2014 in C.A. No. 9817/2014 R.P.(C) No. 2836/2014 in C.A. No. 9818/2014 Date : 13/01/2015 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER (Signed order is placed on the file)