Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] Union of India - Subsection Section 58(6) in The Copyright Rules, 2013 (6)The society shall fix parameters in a transparent manner are determining the share of distribution of its members and reveal the details of the same in a manner that is easily understandable to its members.
