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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Sikkim - Subsection

Section 51(3) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(3)In making the rules under this section, the Government may provide that a person guilty of contravention thereof shall, on conviction, be punishable with imprisonment which may extend to six months or with fine which may extend to one thousand rupees or with both.Chapter - VIII Cattle Trespass