Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Union of India - Subsection Section 60(a) in The Petroleum Rules, 2002 (a)in cargo ships petroleum Class A shall not occupy more than 50 per cent. of the open deck area and shall be so stowed as not to interfere with the navigation of the ship or make it unseaworthy;
