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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Odisha - Subsection

Section 2A(4) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(4)Objections and suggestions received under Rule (2) shall be consolidated ward-wise and after considering the same and making such further enquiry as may be necessary the District Magistrate shall pass such orders as he may deem appropriate.