Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] State of Uttar Pradesh - Subsection Section 192(3) in U.P. Revenue Code Rules, 2016 (3)The State Government or the Board may declare any other proceeding except the suits under the Code or these rules as the summary proceeding.
