Madhya Pradesh High Court
Radhasoami Satsang Sabha Dayalbagh ... vs The State Of Madhya Pradesh on 11 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-4984-2013
( RADHASOAMI SATSANG SABHA DAYALBAGH AGRA Vs THE STATE OF MADHYA PRADESH)
6
Jabalpur, Dated : 11-04-2018
None for the petitioner.
Shri Amit Seth, Govt. Advocate for the respondents.
I.A. No.14918/2017 No orders are called for in the application in view of the order sh earlier passed.
e I.A. No.14918/2017 stands disposed of accordingly.
ad (HEMANT GUPTA) Pr(VIJAY KUMAR SHUKLA) a CHIEF JUSTICE JUDGE hy ad M mrs. mishra of Digitally signed by DEEPA MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya Pradesh, rt 2.5.4.20=0299ff49ef292df64822155cff4c4921e12ded03a0b07008cd132af4f66ae25a, serialNumber=e5ab7e7c0015e02d05f4525962f1c483e415d288fb5c7c2082f662f2bb495b44, cn=DEEPA MISHRA Date: 2018.04.12 22:47:24 -07'00' ou C h ig H