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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(1) in The U.P. Narcotic Drugs Rules, 1986

(1)Notwithstanding anything contained in Rule 3, opium may be purchased by the Government from the Government Opium and Alkaloid Works, Ghazipur for use by the addicts registered with the Collector; such supplies may be made against annual requisition received from the Government, to the Officers authorised by the Government to receive such opium.