Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(1) in The Maharashtra Borstal Schools Rules, 1965

(1)The inmate in a Borstal school shall, subject to the provisions of this rule, be provided with daily food according to the scale laid down in Appendix I.