Section 3(5)(iii) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

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State of Odisha - Subsection

Section 3(5)(iii) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

(iii)the official Director, when the claim relates to the official Director himself, before such bill is submitted for audit and payment by the Corporation.

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State of Odisha - Subsection

Section 3(5)(iii) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981