- The provisions of rules 9, 10, 11, 24 and 37 shall apply in relation to flats or boats as they apply in relation to sea-going vessels; and the provisions of rules 45,46,47,48 clauses (c), (d), (e) of rule 49, and rules 50,55 and 55A shall apply in relation to flats or boats as they apply in relation to inland steam-vessels.
