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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(e) in The West Bengal State Election Commission Act, 1994.

(e)[ Municipal Returning Officer for one or more constituencies of one or more Municipalities,] [[Clause (e) substituted by W. B. Act 47 of 1994, which was earlier as under:-