Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(1)(c) in Haryana Management of Municipal Properties and State Properties Rules, 2007 (c)it has been in existence for the last five years and is providing services without any profit to the people of the area;