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State of Kerala - Section

Section 2 in Kerala Land Conservancy Act, 1957

2. Repeal.

- The Travancore-Cochin Land Conservancy Act, 1951, and the Madras Land Encroachment Act, 1905 as in force in the Malabar district referred to in sub-section (2) of section 5 of the States Reorganisation Act, 1956 (Central Act 37 of 1956), are hereby repealed.