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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(1) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(1)Where an application for grant of a certificate under regulation 3 or of renewal under regulation 9 , does not fulfil the requirements mentioned in regulation 6 , the Board may reject the application after giving a reasonable opportunity of being heard.