Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 30 August, 2021
Author: Sarang V. Kotwal
Bench: Sadhana S. Jadhav, Sarang V. Kotwal
6.wp.3075.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3075 OF 2019
Dheeresh Jain ... Petitioner
V/s.
The Board of Directors of NPCIL and 6 ... Respondents
Ors.
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Ms. Seema Sarnaik for the Petitioner.
Mr. Arsh Misra I.by M.V. Kini and Co. for the respondent nos. 1 to 6.
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CORAM : SMT. SADHANA S. JADHAV &
SARANG V. KOTWAL, JJ.
DATED : AUGUST 30, 2021. P.C. :
. The learned counsel for the respondent nos. 1 to 6, by way of last chance seeks time to file reply to the Petition. Time as prayed for is granted.
2. Stand over to 22nd September 2021.
(SARANG V. KOTWAL, J) (SMT. SADHANA S. JADHAV, J)
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