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Bombay High Court

Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 30 August, 2021

Author: Sarang V. Kotwal

Bench: Sadhana S. Jadhav, Sarang V. Kotwal

                                                                                         6.wp.3075.2019.doc



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             WRIT PETITION NO. 3075 OF 2019

    Dheeresh Jain                                             ...                Petitioner
    V/s.
    The Board of Directors of NPCIL and 6 ...                                 Respondents
    Ors.
                                            -------------------
    Ms. Seema Sarnaik for the Petitioner.
    Mr. Arsh Misra I.by M.V. Kini and Co. for the respondent nos. 1 to 6.
                                           ---------------------
                                   CORAM : SMT. SADHANA S. JADHAV &
                                           SARANG V. KOTWAL, JJ.

DATED : AUGUST 30, 2021. P.C. :

. The learned counsel for the respondent nos. 1 to 6, by way of last chance seeks time to file reply to the Petition. Time as prayed for is granted.

2. Stand over to 22nd September 2021.



    (SARANG V. KOTWAL, J)                                 (SMT. SADHANA S. JADHAV, J)




varsha                                                                                           1 of 1




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