Madhya Pradesh High Court
Kameshwar Sharma vs The State Of Madhya Pradesh on 23 September, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 WA-85-2016 The High Court Of Madhya Pradesh WA-85-2016 (KAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH) 24 Jabalpur, Dated : 23-09-2019 Parties through their respective counsel. List this matter alongwith Writ Appeal No.116/2016 in the month of November, 2019 as prayed by learned counsel for the parties.
Interim order, if any, shall remain in operation till then.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
amit
Digitally signed by AMIT JAIN
Date: 24/09/2019 11:43:07