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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1) in The Rajasthan State Warehousing Corporation Rules, 1975

(1)The Rajasthan State Warehousing Corporation Rules, 1967, and the Rajasthan State Warehousing Corporation (General) Regulations, 1962, to the extent covered by these Rules, are hereby repealed.