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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(7) in Gorkhaland Territorial Administration Act, 2011

(7)The Gorkhaland Territorial Administration may make regulations for the management of the Fund and for the procedure to be followed in respect of the payment of moneys into the said Fund withdrawal of moneys therefrom, the custody of moneys therein and any other matter incidental thereto or connected therewith.