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State of West Bengal - Section

Section 114 in Kolkata Municipal Corporation Building Rules, 2009

114. Service Floor.

- One service foor having maximum clear height of 1800 mm. may be allowed between any two floors for plumbing, electrical and other utility services in case of buildings, other than for redidential use.For the purpose of plumbing, electrical and other utility services in case of all buildings, the number of service floor(s) in between two floors and their respective heights, may be as approved by the Mayor-in-Council upon recommendation of the Municipal Building Committee.