Section 22(5) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964
(5)A certificate for the payment of the annuity in perpetuity shall be issued in [Form 'H'] [Substituted by Notification No. G.S.R. 8/F. 6(122) Revenue/Gr. IV/75, dated 1-5-1975; published in Rajasthan Gazette Extraordinary Part IV-C(I), dated 1-5-75.].
