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Bombay Presidency - Section

Section 7C in The Bombay Gas Supply Act, 1939

7C. Company to maintain equipments.

- The company shall keep and maintain in good working order such measuring and recording instruments and equipments as the Inspector may require for the correct determination of the calorific value, pressure and purity of gas supplied to the consumers and for testing the accuracy of the meters. Such instruments and equipments shall at all times be open for inspection and testing by the Inspector or any-of his assistants.