Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(b) in The Insecticides Rules, 1971 (b)In granting a license, the licensing officer shall have regard, among other things, to:(i)The number of licenses granted in the locality during any year; and(ii)the occupation, trade or business carried on by the applicant.
