Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Of India vs M/S G. D. Goenka World Institute on 28 April, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

                                      IN THE SUPREME COURT OF INDIA

                                           INHERENT JURISDICTION

                                REVIEW PETITION (CIVIL) NO.       OF 2023
                                       (@ Diary No. 18585 of 2022)
                                                    IN
                                      CIVIL APPEAL NO. 4562 of 2021

     UNION OF INDIA & ANR.                                     .....     PETITIONER

                                                VERSUS

     M/S G.D. GOENKA WORLD INSTITUTE                           .....     RESPONDENT

                                                   WITH

                                REVIEW PETITION (CIVIL) NO.       OF 2023
                                       (@ Diary No. 22298 of 2022)
                                                    IN
                                   CIVIL APPEAL NOS. 4563-4564 of 2021


                                               O R D E R

Delay condoned.

The order dated 03.08.2021 is reviewed and recalled, without making any comments on the merits. The appeals will be listed for hearing in due course.

The review petitions are allowed in the aforesaid terms.

Pending application(s), if any, shall stand disposed of.

..................J. (SANJIV KHANNA) ..................J. (ARAVIND KUMAR) NEW DELHI;

APRIL 28, 2023.

Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.05.03 18:43:46 IST Reason:

ITEM NO.13 COURT NO.7 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No. 18585/2022 UNION OF INDIA & ANR. Petitioner(s) VERSUS M/S G.D. GOENKA WORLD INSTITUTE Respondent(s) (IA No. 85678/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 85679/2022 - APPLICATION FOR PERMISSION and IA No. 85676/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION) WITH Diary No(s). 22298/2022 (IV) (IA No. 99571/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 99574/2022 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION and IA No. 99568/2022 - CONDONATION OF DELAY IN FILING) Date : 28-04-2023 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. N. Venkatraman, A.S.G. Mr. Arijit Prasad, Sr. Adv.

Mr. Mukesh Kumar Maroria, AOR Ms. Nupur Sharma, Adv.

Ms. Chinmayee Chandra, Adv.

Mr. V.C. Bharathi, Adv.

For Respondent(s) Mr. Arvind Datar, Sr. Adv.

Mr. Harsh Parashar, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.

The order dated 03.08.2021 is reviewed and recalled, without making any comments on the merits. The appeals will be listed for hearing in due course.

The review petitions are allowed in terms of the signed order. Pending application(s), if any, shall stand disposed of.

(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS COURT MASTER (NSH) (signed order is placed on the file)