Supreme Court - Daily Orders
Union Of India vs M/S G. D. Goenka World Institute on 28 April, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2023
(@ Diary No. 18585 of 2022)
IN
CIVIL APPEAL NO. 4562 of 2021
UNION OF INDIA & ANR. ..... PETITIONER
VERSUS
M/S G.D. GOENKA WORLD INSTITUTE ..... RESPONDENT
WITH
REVIEW PETITION (CIVIL) NO. OF 2023
(@ Diary No. 22298 of 2022)
IN
CIVIL APPEAL NOS. 4563-4564 of 2021
O R D E R
Delay condoned.
The order dated 03.08.2021 is reviewed and recalled, without making any comments on the merits. The appeals will be listed for hearing in due course.
The review petitions are allowed in the aforesaid terms.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (ARAVIND KUMAR) NEW DELHI;
APRIL 28, 2023.
Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.05.03 18:43:46 IST Reason:ITEM NO.13 COURT NO.7 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No. 18585/2022 UNION OF INDIA & ANR. Petitioner(s) VERSUS M/S G.D. GOENKA WORLD INSTITUTE Respondent(s) (IA No. 85678/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 85679/2022 - APPLICATION FOR PERMISSION and IA No. 85676/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION) WITH Diary No(s). 22298/2022 (IV) (IA No. 99571/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 99574/2022 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION and IA No. 99568/2022 - CONDONATION OF DELAY IN FILING) Date : 28-04-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. N. Venkatraman, A.S.G. Mr. Arijit Prasad, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR Ms. Nupur Sharma, Adv.
Ms. Chinmayee Chandra, Adv.
Mr. V.C. Bharathi, Adv.
For Respondent(s) Mr. Arvind Datar, Sr. Adv.
Mr. Harsh Parashar, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The order dated 03.08.2021 is reviewed and recalled, without making any comments on the merits. The appeals will be listed for hearing in due course.
The review petitions are allowed in terms of the signed order. Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS COURT MASTER (NSH) (signed order is placed on the file)