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Bombay High Court

Hind Rubber Industries Pvt Ltd And 24 Ors vs The State Of Maharashtra And 6 Ors on 5 July, 2022

Author: M. G. Sewlikar

Bench: R. D. Dhanuka, M. G. Sewlikar

                                                                            1
                                                                                           p12-wpl-11986-22.odt


                                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                                        WRIT PETITION [L] NO.11986 OF 2022

                               Hind Rubber Industries Pvt Ltd                               ... Petitioner
                                          Versus
                               State of Maharashtra & Anr.                                  ... Respondents
                                                                  ....
                               Mr. Jeet Gandhi, Advocate for the Petitioner.
                                                                  ....

                                                              CORAM :     R. D. DHANUKA AND
                                                                          M. G. SEWLIKAR, JJ.

DATE : 5th JULY, 2022 P.C. :

1. Matter is mentioned, not on board, by learned counsel for the petitioner.
2. Not to be placed before the bench of which R.D. Dhanuka, J. is a member.

(M. G. SEWLIKAR, J.) (R. D. DHANUKA, J.) Digitally signed by PRADIPKUMAR PRADIPKUMAR PRAKASHRAO PRAKASHRAO DESHMANE DESHMANE Date:

2022.07.06 14:46:45 +0530 Deshmane(PS) 1/1