Bombay High Court
Hind Rubber Industries Pvt Ltd And 24 Ors vs The State Of Maharashtra And 6 Ors on 5 July, 2022
Author: M. G. Sewlikar
Bench: R. D. Dhanuka, M. G. Sewlikar
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p12-wpl-11986-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION [L] NO.11986 OF 2022
Hind Rubber Industries Pvt Ltd ... Petitioner
Versus
State of Maharashtra & Anr. ... Respondents
....
Mr. Jeet Gandhi, Advocate for the Petitioner.
....
CORAM : R. D. DHANUKA AND
M. G. SEWLIKAR, JJ.
DATE : 5th JULY, 2022 P.C. :
1. Matter is mentioned, not on board, by learned counsel for the petitioner.
2. Not to be placed before the bench of which R.D. Dhanuka, J. is a member.
(M. G. SEWLIKAR, J.) (R. D. DHANUKA, J.) Digitally signed by PRADIPKUMAR PRADIPKUMAR PRAKASHRAO PRAKASHRAO DESHMANE DESHMANE Date:
2022.07.06 14:46:45 +0530 Deshmane(PS) 1/1