Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] NCT Delhi - Subsection Section 15(xii) in The Delhi Prevention Of Begging Rules, 1960 (xii)leave without permission the working party to which he is assigned or the part of the premises or grounds in or at which he may be required to be present at any particular time;
