Jammu & Kashmir High Court
Ghulam Qadir vs Bajaj Allianz General Ins. Co. Ltd. And ... on 21 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 101
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
FAO(WC) No. 15/2020
CM Nos. 4313/2020,
4314/2020 & 4315/2020
Ghulam Qadir ...Applicant(s)
Through :- Mr. Vivek Sharma, Advocate
(On video Conference/Voice
Call from residence)
V/s
Bajaj Allianz General Ins. Co. Ltd. and anr. ...Respondent(s)
Through :-
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Notice to the non-applicants.
List this application along with FAO(WC) No. 01/2020.
(SANJEEV KUMAR) JUDGE Jammu 21.08.2020 Angita ANGITA DEVI 2020.08.25 10:43 I attest to the accuracy and integrity of this document