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[Cites 0, Cited by 0] [Section 398] [Entire Act]

State of Punjab - Subsection

Section 398(2) in Punjab Jail Manual, 1996

(2)All P.R. slips of the prisoners of P.R./T. class shall be sent to the Superintendent of Police, Crimes Branch Punjab, two months before the release of the prisoner is due or immediately on the death or escape of such prisoners.Note 1. - The numbers and names of P.R./T. prisoners should be noted in red ink in the release diary (Register No. 4) two months before the probable date of release, counting remissions they are likely to earn.Note 2. - If a P.R. convict has not been identified the word "Unidentified" shall be written in red ink in register No. II admission register and across the copy of his slip which shall be marked P.R.T.