Section 68J(4) in The Employees' Provident Funds Scheme, 1952
(4)[ The amount advanced under this paragraph shall not exceed the member's basic wages [and dearness allowance] [Substituted by G.S.R. 48, dated 23.12.1968.][for [six] [Substituted by G.S.R. 48, dated 23.12.1968.][months or his own share of contribution with interest in the Fund, whichever is less.] [Substituted by G.S.R. 48, dated 23.12.1968.][* * *] [Sub-paragraph (5) omitted by G.S.R. 496(E), dated 27.8.1981 (w.e.f. 27.8.1981). Earlier it was inserted by G.S.R. 48, dated 23.12.1968.]
