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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Smt. Priyanka vs . State Of H.P. & Others on 5 September, 2022

Bench: Sabina, Sushil Kukreja

Smt. Priyanka Vs. State of H.P. & others CWP No. 5549 of 2022 .

05.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for respondent No.1.

Notice.

Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of respondent No.1. and seeks time to file reply.

Let notice be issued to respondent Nos. 2 to 4, returnable for 02.01.2023, on taking steps within three days.

( Sabina) Judge (Sushil Kukreja ) September 05, 2022 (ravinder) Judge ::: Downloaded on - 05/09/2022 20:06:41 :::CIS