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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(3)(b) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(b)if he is not an officer who draws his own pay bills, by written communication to the Secretary before he proceeds on leave, and