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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(48) in The Bihar Prohibition And Excise Act, 2016

(48)"methyl alcohol" means- the substance having the chemical formula of CH3 OH which is also known as Methanol, carbinol or methyl hydrate and highly poisonous in nature; or- any mixture, with or without neutral materials of methyl alcohol as defined above containing not less than 0.05% by volume of methyl alcohol and includes wood naptha;