Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 331(2)] [Section 331] [Entire Act]

State of Assam - Subsection

Section 331(2)(c) in Gauhati Municipal Corporation Act, 1971

(c)Unless and until any plans, specification or particular called for by him are supplied; or