Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in The Energy Conservation Act, 2001 24. Annual Report to be laid before Parliament. - The Central Government shall cause the annual report referred to in section 23 to be laid, as soon as may be after it is received, before each house of Parliament.
