Bombay High Court
Sardar Prithipal Singh S/O J.S.Vohra vs Sheetal Anand (Nee Gupta) And Anr. on 8 September, 2025
sr.19-fa-650-1996.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 650 OF 1996
Sardar Prithipal Singh s/o J.S. Vohra .. Appellant
Versus
Jodh Singh & Anr. .. Respondents
WITH
CIVIL APPEAL NO. 2601 OF 1996
WITH
FIRST APPEAL NO. 651 OF 1996
WITH
CIVIL APPEAL NO. 2602 OF 1996
IN
FIRST APPEAL NO. 650 OF 1996
WITH
FIRST APPEAL NO. 618 OF 2003
None present for Appellant.
CORAM: FIRDOSH P. POONIWALLA, J.
DATE: SEPTEMBER 8, 2025 P. C.
1. None appears on behalf of the Appellant.
2. In these circumstances, place the matter for dismissal on 17 th September, 2025.
[FIRDOSH P. POONIWALLA, J.] Mansi Shelke ::: Uploaded on - 09/09/2025 ::: Downloaded on - 09/09/2025 21:30:13 :::