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Bombay High Court

Sardar Prithipal Singh S/O J.S.Vohra vs Sheetal Anand (Nee Gupta) And Anr. on 8 September, 2025

                                                             sr.19-fa-650-1996.doc



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION
                               FIRST APPEAL NO. 650 OF 1996

Sardar Prithipal Singh s/o J.S. Vohra                          .. Appellant

         Versus

Jodh Singh & Anr.                                          .. Respondents
                                         WITH
                              CIVIL APPEAL NO. 2601 OF 1996
                                         WITH
                              FIRST APPEAL NO. 651 OF 1996
                                         WITH
                              CIVIL APPEAL NO. 2602 OF 1996
                                           IN
                              FIRST APPEAL NO. 650 OF 1996
                                         WITH
                              FIRST APPEAL NO. 618 OF 2003

None present for Appellant.


                           CORAM:      FIRDOSH P. POONIWALLA, J.

DATE: SEPTEMBER 8, 2025 P. C.

1. None appears on behalf of the Appellant.

2. In these circumstances, place the matter for dismissal on 17 th September, 2025.

[FIRDOSH P. POONIWALLA, J.] Mansi Shelke ::: Uploaded on - 09/09/2025 ::: Downloaded on - 09/09/2025 21:30:13 :::