Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 18 February, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~30 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. Chandar M. Lall, Senior Advocate
with Mr. Ankur Sangal, Mr. Ankit
Arvind and Mr. Shashwat Rakshit,
Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
.....Defendants
Through: Mr. Dayan Krishnan, Senior Advocate
with Mr. Deepak Gogia, Ms. Aparna
Singh, Ms. Shivangi and Mr.
Devashish, Advocates.
31
+ CS(COMM) 837/2025, I.A. 19770/2025, I.A. 21972/2025 & I.A.
25083/2025
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. Chandar M. Lall, Senior Advocate
with Mr. Ankur Sangal, Mr. Ankit
Arvind and Mr. Shashwat Rakshit,
Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
.....Defendants
Through: Mr. Rajiv Nayyar, Senior Advocate
with Mr. Aparna Singh, Mr. Deepak
Gogoia and Mr. Devashish, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.02.2026
1. It is already 04:45 PM.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:36:02
2. It will not be possible for this Court to hear extensive arguments.
3. Accordingly, list on 09.04.2026 for arguments on behalf of defendants.
TUSHAR RAO GEDELA, J FEBRUARY 18, 2026/anj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:36:02