Section 7(h) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015
(h)[ non-refundable fee as specified in the First Schedule] [Substituted by Notification No. Ind-II(F)6-14/2014-Vol-I, dated 6.4.2018.].(ii)Certificate of Approval in Form-`B'.
