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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

(2)Any member desiring to undertake a journey shall present the coupon book to the booking clerk without detaching any coupon therefrom. Loose Coupons. i.e., coupons detached from a coupon book, shall not be accepted in any circumstances.