Section 654 in The Orissa Estates Abolition Rules, 1952
654. Reports to the Accountant-General and the Collector. - Every Compensation Disbursing Officer shall submit to the Accountant-General as well as to the Collector once a year a statement of cases of failure to draw compensation.
Annexure - AShowing the particulars to he furnished to the Collector to enable him to issue the Compensation Annuity Payment Order (SR. 625-b)
